Dilip Kumar Rai vs Presiding Officer And Another
2014 Latest Caselaw 6567 ALL

Citation : 2014 Latest Caselaw 6567 ALL
Judgement Date : 17 September, 2014

Allahabad High Court

Dilip Kumar Rai vs Presiding Officer And Another on 17 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2438 of 2014
 

 
Petitioner :- Dilip Kumar Rai
 
Respondent :- Presiding Officer And Another
 
Counsel for Petitioner :- S.N. Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up tomorrow as fresh.

Order Date :- 17.9.2014

SKM

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