Thursday, 30, Apr, 2026
- पेंशन के लिए तरसते कैंसर पीड़ित बुजुर्ग: सुप्रीम कोर्ट का सख्त रुख, इलाहाबाद हाईकोर्ट को जल्द सुनवाई का आदेश
- सुनवाई से पहले गिरफ्तारी क्यों?... अग्रिम जमानत पर सुप्रीम कोर्ट में पवन खेड़ा की गुहार
- Pawan Khera to Apex Court: It was 'not necessary to humiliate him with arrest', SC reserves its judgment
- Sunjay Kapur Property Dispute: HC grants interim relief Karisma Kapoor's children, Priya Sachdev restrained from selling or transferring any assets
- JOB POST: Research Associates and Field Investigator at RGNUL Patiala [Project – Ability Empowerment; Contractual Basis]: Apply by April 30!
- इलाहाबादहाई कोर्ट के साथ दिक्कत क्या है, समझ से बाहर है; क्यों भड़क उठा सुप्रीम कोर्ट
- JOB POST: Post at Nyom Legal, Delhi [Freshers; CS Semi Qualified; 1 Position]: Apply Now!
- Revenue Judicial Service? SC seeks response from Centre on PIL seeking proper adjudication of land disputes
- JOB POST: Legal and Public Information Officer at TISS Mumbai [1 Year; Salary of Rs. 80k; Contractual]: Apply by May 15
- Call for Applications: Research Associates at Centre for Criminology and Victimology (CCV), NLU Delhi [2 Positions; 1 Year; Salary Upto Rs. 50k]: Apply by May 10
- निर्मला सप्रे मामले में देरी पर हाईकोर्ट सख्त, पूछा- जब सुप्रीम कोर्ट ने 90 दिन की सीमा तय की तो 720 दिन में भी निराकरण क्यों नहीं?
- एम्स की याचिका पर सुप्रीम कोर्ट सख्त, सरकार से कहा- गर्भपात के नियमों में अब बदलाव की जरूरत
- पंजाब में 60% जज किराए के घरों में रहने को मजबूर, हाई कोर्ट ने सरकार को घेरा
- मुंबई अटैक केस से बरी फहीम अंसारी बनना चाहते हैं ऑटो ड्राइवर, पर हाई कोर्ट ने खारिज की याचिका, जानिए वजह
- Apex Court asks Centre to consider amending law on terminating pregnancy of Rape survivors
