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Mohd. Usman @ Chotey vs Prescribed Authority And Another
2014 Latest Caselaw 6462 ALL

Citation : 2014 Latest Caselaw 6462 ALL
Judgement Date : 15 September, 2014

Allahabad High Court
Mohd. Usman @ Chotey vs Prescribed Authority And Another on 15 September, 2014
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 45072 of 2007
 

 
Petitioner :- Mohd. Usman @ Chotey
 
Respondent :- Prescribed Authority And Another
 
Counsel for Petitioner :- Arvind Agrawal
 
Counsel for Respondent :- R.K. Mishra,H.C. Mishra
 

 
Hon'ble Pankaj Mithal,J.

In spite of stop order, no counter affidavit has been filed.

The matter will now be heard without counter affidavit.

List in the next cause list for final disposal.

Order Date :- 15.9.2014

SKS

 

 

 
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