Dashrath vs State Of U.P.
2014 Latest Caselaw 6458 ALL

Citation : 2014 Latest Caselaw 6458 ALL
Judgement Date : 15 September, 2014

Allahabad High Court

Dashrath vs State Of U.P. on 15 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25147 of 2014
 

 
Applicant :- Dashrath
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Lalit Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocate,S C Pandey
 

 
Hon'ble Ramesh Sinha,J.

Sri Lalit Kumar Shukla, learned counsel for the applicant and learned AGA are present.

Sri S.C. Pandey, learned counsel for the complainant is not present.

List in the next cause list.

Order Date :- 15.9.2014

Ajay

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