Pramod Kumar Pandey vs State Of U.P. & Another
2014 Latest Caselaw 6424 ALL

Citation : 2014 Latest Caselaw 6424 ALL
Judgement Date : 12 September, 2014

Allahabad High Court

Pramod Kumar Pandey vs State Of U.P. & Another on 12 September, 2014

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 57
 

 
Case :- APPLICATION U/S 482 No. - 6731 of 2006
 

 
Applicant :- Pramod Kumar Pandey
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- S.K. Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Anurag Shukla
 

 
Hon'ble Shashi Kant,J.

Case called out in the revised.

No one is present on behalf of the applicant to press this application.

Learned A.G.A. is present.

In the interest of justice, list in the next cause.

Order Date :- 12.9.2014

Monika

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