Citation : 2014 Latest Caselaw 6415 ALL
Judgement Date : 12 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 57 Case :- APPLICATION U/S 482 No. - 3819 of 2003 Applicant :- Sri Dara P. Mehta Opposite Party :- State Of U.P. & Others Counsel for Applicant :- K.K. Arora Counsel for Opposite Party :- Govt.Advocate,V.K. Saxena Hon'ble Shashi Kant,J.
Passed over on the request of Sri K.K. Arora, counsel for the applicant.
List in the next cause list.
Order Date :- 12.9.2014
Monika
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!