Citation : 2014 Latest Caselaw 6319 ALL
Judgement Date : 11 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - C No. - 48827 of 2014 Petitioner :- Mohammad Isa Respondent :- Sharif And Another Counsel for Petitioner :- Chetan Chatterjee Hon'ble Abhinava Upadhya,J.
As prayed, put up tomorrow as fresh showing the name of Sri Vikrant Pandey as counsel for the respondents.
Order Date :- 11.9.2014
SKM
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