Priyanka Yadav vs State Of U.P. And 2 Others
2014 Latest Caselaw 6284 ALL

Citation : 2014 Latest Caselaw 6284 ALL
Judgement Date : 10 September, 2014

Allahabad High Court

Priyanka Yadav vs State Of U.P. And 2 Others on 10 September, 2014

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Civil Misc. Correction Application NO. 300252 of 2014 
 
In
 
Case :- WRIT - A No. - 42546 of 2014
 

 
Petitioner :- Priyanka Yadav
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sanjay Kumar Yadav
 
Counsel for Respondent :- C.S.C.,A.K. Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

The correction application is allowed.

In the second last paragraph of the order dated 14.8.2014, the figure "3" is substituted in place of figure "2". It may be read as such.

Order Date :- 10.9.2014

SKS

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