Mohammad Aijaz vs The State Of U.P And Ors.
2014 Latest Caselaw 6283 ALL

Citation : 2014 Latest Caselaw 6283 ALL
Judgement Date : 10 September, 2014

Allahabad High Court

Mohammad Aijaz vs The State Of U.P And Ors. on 10 September, 2014

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 3276 of 2014
 

 
Applicant :- Mohammad Aijaz
 
Opposite Party :- The State Of U.P And Ors.
 
Counsel for Applicant :- Sabih Ahmed
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mahendra Dayal,J.

No one appeared on behalf of the applicant in the revised list.

Application under Section 482 Cr.P.C. is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 10.9.2014

Muk

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