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Rishi Pal And Other vs State
2014 Latest Caselaw 6282 ALL

Citation : 2014 Latest Caselaw 6282 ALL
Judgement Date : 10 September, 2014

Allahabad High Court
Rishi Pal And Other vs State on 10 September, 2014
Bench: Arun Tandon, Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 1138 of 1991
 

 
Appellant :- Rishi Pal And Other
 
Respondent :- State
 
Counsel for Appellant :- Veer Singh
 
Counsel for Respondent :- D.G.A.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Akhtar Husain Khan,J.

Shri Veer Singh, Advocate has filed appearance on behalf of the appellants. It is stated that appellant no.3 Omi has since expired. 

Let the Chief Judicial Magistrate, Bijnor submit a report with regard  to the status of appellant no.3 Omi positively by 7.10.2014.

The appeal shall be listed on 7.10.2014 peremptorily.

Copy of this order be forwarded to the Chief Judicial Magistrate, Bijnor by the office tomorrow for necessary compliance.  

Order Date :- 10.9.2014

RU

 

 

 
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