Vinay Kumar @ Veena vs State Of U.P.
2014 Latest Caselaw 6266 ALL

Citation : 2014 Latest Caselaw 6266 ALL
Judgement Date : 10 September, 2014

Allahabad High Court

Vinay Kumar @ Veena vs State Of U.P. on 10 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24597 of 2014
 

 
Applicant :- Vinay Kumar @ Veena
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S.N. Yadav
 
Counsel for Opposite Party :- Govt. Advocate,K.S. Chahar
 

 
Hon'ble Ramesh Sinha,J.

Counter affidavit filed by learned AGA is taken on record.

Looking to the nature of injury sustained by the injured on abdomen as per supplementary report, list after four weeks.

Order Date :- 10.9.2014

Ajay

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