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Fareed Ahmad @ Mainu vs State Of U.P.
2014 Latest Caselaw 6240 ALL

Citation : 2014 Latest Caselaw 6240 ALL
Judgement Date : 9 September, 2014

Allahabad High Court
Fareed Ahmad @ Mainu vs State Of U.P. on 9 September, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28497 of 2014
 

 
Applicant :- Fareed Ahmad @ Mainu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- N.I. Jafri
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri N.I. Jafri, learned counsel for the applicant prays for and is granted two weeks' time to file supplementary affidavit.

Connect present bail application with bail application No. 8640 of 2014 and list accordingly.

Order Date :- 9.9.2014

SKS

 

 

 
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