Satish And Another vs State Of U.P.
2014 Latest Caselaw 6225 ALL

Citation : 2014 Latest Caselaw 6225 ALL
Judgement Date : 9 September, 2014

Allahabad High Court

Satish And Another vs State Of U.P. on 9 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 
Crl. Misc. Correction Application No. 298710 of 2014
 
In
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23442 of 2014
 

 
Applicant :- Satish And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sushil Singh,A.K. Sharma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Sushil Singh, learned counsel for the applicant and Sri Nikhil Chaturvedi, learned AGA for the State.

The correction application is allowed.

In the order dated 29.8.2014, in place of police station - "Khera," the correct Police station - "Khera Rathore" be read.

Order Date :- 9.9.2014

SKS

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