Lallu Member @ Mohammad Afsar vs State Of U.P.
2014 Latest Caselaw 6188 ALL

Citation : 2014 Latest Caselaw 6188 ALL
Judgement Date : 8 September, 2014

Allahabad High Court

Lallu Member @ Mohammad Afsar vs State Of U.P. on 8 September, 2014

Bench: Amar Saran, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 5259 of 2013
 

 
Appellant :- Lallu Member @ Mohammad Afsar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rakesh Kumar Verma,Azad Khan,Bipin Kumar
 
Counsel for Respondent :- Govt. Advocate,N.K. Mishra
 

 
Hon'ble Amar Saran,J.

Hon'ble Anant Kumar,J.

Counsel for the appellant states that Co-accused is not appearing.

List this case peremptorily in the next casuse list alongwith conected appeal

Order Date :- 8.9.2014

SKS

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