Pinku Alias Rajesh vs State Of U.P.
2014 Latest Caselaw 6181 ALL

Citation : 2014 Latest Caselaw 6181 ALL
Judgement Date : 8 September, 2014

Allahabad High Court

Pinku Alias Rajesh vs State Of U.P. on 8 September, 2014

Bench: Amar Saran, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 2878 of 2014
 

 
Appellant :- Pinku Alias Rajesh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Radhey Shyam Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Anant Kumar,J.

Office to send a reminder for the lower court record forthwith by FAX and normal means.

List in the week commencing 13.10.2014.

Counter affidavit filed by learned AGA is taken on record.

Learned counsel for the appellants may file Rejoinder Affidavit to the same by the next date of listing.

Order Date :- 8.9.2014

SKS

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