Kunwar Bahadur Singh @ Raja Singh vs State Of U.P.
2014 Latest Caselaw 6134 ALL

Citation : 2014 Latest Caselaw 6134 ALL
Judgement Date : 8 September, 2014

Allahabad High Court

Kunwar Bahadur Singh @ Raja Singh vs State Of U.P. on 8 September, 2014

Bench: Amar Saran, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 2877 of 2014
 

 
Appellant :- Kunwar Bahadur Singh @ Raja Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Apul Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Anant Kumar,J.

Office to send a reminder for the lower court record forthwith by FAX and normal means.

List in the week commencing 13.10.2014. In the meanwhile, counter affidavit alongwith written objection may be filed.

Order Date :- 8.9.2014

SKS

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