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Satish Kumar Singh Chauhan vs Additinoal Civi Judge (S.D.) & 18 ...
2014 Latest Caselaw 5905 ALL

Citation : 2014 Latest Caselaw 5905 ALL
Judgement Date : 5 September, 2014

Allahabad High Court
Satish Kumar Singh Chauhan vs Additinoal Civi Judge (S.D.) & 18 ... on 5 September, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2323 of 2014
 

 
Petitioner :- Satish Kumar Singh Chauhan
 
Respondent :- Additinoal Civi Judge (S.D.) & 18 Others
 
Counsel for Petitioner :- Chetan Prakash,Shachi Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up this matter on Monday, i.e., 8.9.2014 as fresh.

Order Date :- 5.9.2014

SKM

 

 

 
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