Dr. Praveen Kumar And 2 Others vs State Of U.P. And 5 Others
2014 Latest Caselaw 5863 ALL

Citation : 2014 Latest Caselaw 5863 ALL
Judgement Date : 4 September, 2014

Allahabad High Court

Dr. Praveen Kumar And 2 Others vs State Of U.P. And 5 Others on 4 September, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 15620 of 2014
 

 
Petitioner :- Dr. Praveen Kumar And 2 Others
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Ashok Khare,Seemant Singh
 
Counsel for Respondent :- C.S.C.,Arti Raje,Neeraj Tiwari,Vinay Khare
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As prayed, three weeks time is allowed to file counter affidavit.

Interim order granted earlier shall remain in operation till the next date of listing.

Order Date :- 4.9.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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