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The Commissioner Of Income ... vs Shyam Biri Works Allahabad
2014 Latest Caselaw 5830 ALL

Citation : 2014 Latest Caselaw 5830 ALL
Judgement Date : 4 September, 2014

Allahabad High Court
The Commissioner Of Income ... vs Shyam Biri Works Allahabad on 4 September, 2014
Bench: Tarun Agarwala, Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 172 of 2004
 

 
Appellant :- The Commissioner Of Income Tax-Ii, Agra And Another
 
Respondent :- Shyam Biri Works Allahabad
 
Counsel for Appellant :- A.N. Mahajan,Bharatji Agarwal,D. Awasthi
 
Counsel for Respondent :- R.P. Agarwal
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

An affidavit has been filed pursuant to the earlier orders of the Court dated 22.07.2014, 19.08.2014 and 28.08.2014. 

We heard Sri Bharatji Agarwal, learned Senior counsel assisted by Sri Shambhoo Chopra and Sri Gopal Krishna, learned counsels for the department. 

Put up tomorrow i.e. 05.09.2014 for further hearing.

Order Date :- 4.9.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

 

 

 
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