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The D.G.M.A.P.(Director General ... vs M/S Shree Construction Co. Thru' ...
2014 Latest Caselaw 5821 ALL

Citation : 2014 Latest Caselaw 5821 ALL
Judgement Date : 4 September, 2014

Allahabad High Court
The D.G.M.A.P.(Director General ... vs M/S Shree Construction Co. Thru' ... on 4 September, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 47137 of 2014
 

 
Petitioner :- The D.G.M.A.P.(Director General Married Accm. Project)& Anr.
 
Respondent :- M/S Shree Construction Co. Thru' Prop. & 4 Others
 
Counsel for Petitioner :- Satish Kumar Rai
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up tomorrow as fresh.

Order Date :- 4.9.2014

SKM

 

 

 
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