Mahendra Pd. @ Mahesh vs State
2014 Latest Caselaw 5814 ALL

Citation : 2014 Latest Caselaw 5814 ALL
Judgement Date : 4 September, 2014

Allahabad High Court

Mahendra Pd. @ Mahesh vs State on 4 September, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- JAIL APPEAL No. - 5381 of 2005
 

 
Appellant :- Mahendra Pd. @ Mahesh
 
Respondent :- State
 
Counsel for Appellant :- A.G.A.,A.K.Maurya
 
Counsel for Respondent :- From Jail
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

Office has not sent the lower court record.

Office to submit a report whether the record has been received or not.

List in the next cause list.

Order Date :- 4.9.2014

Rkb

Download the LatestLaws.com Mobile App