Ashraf Ali vs State Of U.P.
2014 Latest Caselaw 5730 ALL

Citation : 2014 Latest Caselaw 5730 ALL
Judgement Date : 3 September, 2014

Allahabad High Court

Ashraf Ali vs State Of U.P. on 3 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24591 of 2014
 

 
Applicant :- Ashraf Ali
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.K. Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

The case is passed over on the illness slip of Sri R.K. Mishra, learned counsel for the applicant.

List after two weeks.

Order Date :- 3.9.2014

Ajay

Download the LatestLaws.com Mobile App