Deepak Sharma vs State Of U.P.
2014 Latest Caselaw 5727 ALL

Citation : 2014 Latest Caselaw 5727 ALL
Judgement Date : 3 September, 2014

Allahabad High Court

Deepak Sharma vs State Of U.P. on 3 September, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 6607 of 2010
 

 
Appellant :- Deepak Sharma
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- G.P. Dikshit,Nasiruzzaman
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

Sri A.B.L. Gaur, learned counsel for the appellant has sent adjournment. in criminal appeal no.6302 of 2010.

List peremptorily in the next cause list along with lower court record.

Order Date :- 3.9.2014

Rkb

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