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Commissioner Of Income Tax-Ii ... vs Principal Officer M/S Somani Iron ...
2014 Latest Caselaw 5688 ALL

Citation : 2014 Latest Caselaw 5688 ALL
Judgement Date : 3 September, 2014

Allahabad High Court
Commissioner Of Income Tax-Ii ... vs Principal Officer M/S Somani Iron ... on 3 September, 2014
Bench: Tarun Agarwala, Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 134 of 2002
 

 
Appellant :- Commissioner Of Income Tax-Ii Kanpur
 
Respondent :- Principal Officer M/S Somani Iron & Steel (P) Ltd.
 
Counsel for Appellant :- A.N. Mahajan,Ashok Kumar,Bharatji Agarwal,D. Awasthi,G.Krishna,R.K. Upadhaya,S Chopra
 
Counsel for Respondent :- Suyash Agarwal
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

List this matter before another Bench in which one of us (Hon'ble Tarun Agarwala,J.) is not a member.

Order Date :- 3.9.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

 

 

 
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