Deep Narayan vs A.D.J.-Ii, Sultanpur & 4 Ors.
2014 Latest Caselaw 5612 ALL

Citation : 2014 Latest Caselaw 5612 ALL
Judgement Date : 2 September, 2014

Allahabad High Court

Deep Narayan vs A.D.J.-Ii, Sultanpur & 4 Ors. on 2 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- MISC. BENCH No. - 1820 of 2007
 

 
Petitioner :- Deep Narayan
 
Respondent :- A.D.J.-Ii, Sultanpur & 4 Ors.
 
Counsel for Petitioner :- Dev Prakash Mishra
 
Counsel for Respondent :- C.Sc..
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 2.9.2014

RPD

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