Abdul Sayeed Siddiqui vs State Of U.P.Thr. Secy Medical ...
2014 Latest Caselaw 5603 ALL

Citation : 2014 Latest Caselaw 5603 ALL
Judgement Date : 2 September, 2014

Allahabad High Court

Abdul Sayeed Siddiqui vs State Of U.P.Thr. Secy Medical ... on 2 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- MISC. BENCH No. - 3796 of 2007
 

 
Petitioner :- Abdul Sayeed Siddiqui
 
Respondent :- State Of U.P.Thr. Secy Medical Eduction And 3 Ors
 
Counsel for Petitioner :- K.A.Usmani
 
Counsel for Respondent :- C.S.C.,S.C.Verma
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 2.9.2014

RPD

Download the LatestLaws.com Mobile App