Amit @ Raja And Others vs State Of U.P. And Another
2014 Latest Caselaw 5600 ALL

Citation : 2014 Latest Caselaw 5600 ALL
Judgement Date : 2 September, 2014

Allahabad High Court

Amit @ Raja And Others vs State Of U.P. And Another on 2 September, 2014

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- APPLICATION U/S 482 No. - 16718 of 2012
 

 
Applicant :- Amit @ Raja And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Santosh Shukla
 
Counsel for Opposite Party :- Govt.Advocate,Sushil Kumar Dubey
 

 
Hon'ble Karuna Nand Bajpayee,J.

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 2.9.2014

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