Sushila Notial vs State Of U.P. And 2 Others
2014 Latest Caselaw 5595 ALL

Citation : 2014 Latest Caselaw 5595 ALL
Judgement Date : 2 September, 2014

Allahabad High Court

Sushila Notial vs State Of U.P. And 2 Others on 2 September, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 46519 of 2014
 

 
Petitioner :- Sushila Notial
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Dushyant Kumar,D.S. Singh
 
Counsel for Respondent :- C.S.C.,Manish Goyal
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Put up this matter on 4th September, 2014, as fresh.

Order Date :- 2.9.2014

M.A.A.

( Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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