Santosh Kumar Gupta vs State Of U.P.Thr.Prin Secy ...
2014 Latest Caselaw 5590 ALL

Citation : 2014 Latest Caselaw 5590 ALL
Judgement Date : 2 September, 2014

Allahabad High Court

Santosh Kumar Gupta vs State Of U.P.Thr.Prin Secy ... on 2 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- MISC. BENCH No. - 6304 of 2007
 

 
Petitioner :- Santosh Kumar Gupta
 
Respondent :- State Of U.P.Thr.Prin Secy Panchyati Raj And 4 Ors
 
Counsel for Petitioner :- Abdul Moin
 
Counsel for Respondent :- C.S.C.,H.K.Misra
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 2.9.2014

RPD

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