Surendra Singh vs State Of U.P. And Another
2014 Latest Caselaw 5585 ALL

Citation : 2014 Latest Caselaw 5585 ALL
Judgement Date : 2 September, 2014

Allahabad High Court

Surendra Singh vs State Of U.P. And Another on 2 September, 2014

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- APPLICATION U/S 482 No. - 24970 of 2012
 

 
Applicant :- Surendra Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sanjeev Kumar Pandey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Karuna Nand Bajpayee,J.

Learned counsel for the applicant has filed rejoinder affidavit today which is taken on record.

As prayed, list in the next cause list.

Order Date :- 2.9.2014

Rkb

Download the LatestLaws.com Mobile App