M/S Fair Banks Morse India Ltd vs Union Of India Thru' Secy. Min. Of ...
2014 Latest Caselaw 5518 ALL

Citation : 2014 Latest Caselaw 5518 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

M/S Fair Banks Morse India Ltd vs Union Of India Thru' Secy. Min. Of ... on 1 September, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 868 of 2005
 

 
Petitioner :- M/S Fair Banks Morse India Ltd
 
Respondent :- Union Of India Thru' Secy. Min. Of Finance & Others
 
Counsel for Petitioner :- Shubham Agarwal,Bharatji Agarwal,K.P. Singh,Piyush Agarwal
 
Counsel for Respondent :- S.S.C.,A.N. Shukla,A.S.G.I.,K.C. Sinha
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

We have heard Sri Bharatji Agarwal, learned Senior counsel assisted by Sri Nishant Mishra and Sri Shubham Agarwal, learned counsel for the petitioner and Sri Ashok Singh, learned counsel for the respondents.

Put up tomorrow i.e. 02.09.2014.

Order Date :- 1.9.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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