Ghayasuddin Ahmad vs State Of U.P. And 2 Ors
2014 Latest Caselaw 5502 ALL

Citation : 2014 Latest Caselaw 5502 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

Ghayasuddin Ahmad vs State Of U.P. And 2 Ors on 1 September, 2014

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 45066 of 2014
 

 
Petitioner :- Ghayasuddin Ahmad
 
Respondent :- State Of U.P. And 2 Ors
 
Counsel for Petitioner :- Syed Wajid Ali
 
Counsel for Respondent :- C.S.C.,R.B. Pradhan
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner tag this Writ Petition alongwith Writ Petition No 16806 of 2014.

Sri RB Pradhan appears for respondent no. 3. Learned standing counsel appears for respondent nos. 1 and 2.

As prayed, six weeks' time is granted to file counter affidavit and one-week thereafter is granted to the petitioner to file rejoinder affidavit.

List after expiry of the aforesaid period.

Order Date :- 1.9.2014

SKS

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