Commissioner Of Wealth Tax, And ... vs Shri Shafiq Ahmad
2014 Latest Caselaw 5469 ALL

Citation : 2014 Latest Caselaw 5469 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

Commissioner Of Wealth Tax, And ... vs Shri Shafiq Ahmad on 1 September, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WEALTH TAX APPEAL No. - 160 of 2005
 

 
Appellant :- Commissioner Of Wealth Tax, And Another
 
Respondent :- Shri Shafiq Ahmad
 
Counsel for Appellant :- A.N. Mahajan,A.Kumar,B.J.Agarwal,D. Awasthi,G. Krishna,R.K. Upadhyay,S.Chopra
 
Counsel for Respondent :- Shakeel Ahmad,P.K.Jain
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case was passed over continuously on the requests or illness slips.

Today again learned counsel for the petitioners has sent the illness slip.

The case is passed over today.

List peremptorily in the next cause list.

Order Date :- 1.9.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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