Mrs. Jai Rani Verma, Kanpur Nagar vs Deputy Commissioner Of Income ...
2014 Latest Caselaw 5433 ALL

Citation : 2014 Latest Caselaw 5433 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

Mrs. Jai Rani Verma, Kanpur Nagar vs Deputy Commissioner Of Income ... on 1 September, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 336 of 2005
 

 
Appellant :- Mrs. Jai Rani Verma, Kanpur Nagar
 
Respondent :- Deputy Commissioner Of Income Tax, Kanpur Nagar
 
Counsel for Appellant :- S.D. Singh,A.P. Singh
 
Counsel for Respondent :- Sc
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the illness slip of learned counsel for the respondent.

Order Date :- 1.9.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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