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Sabbir vs State Of U.P.
2014 Latest Caselaw 5430 ALL

Citation : 2014 Latest Caselaw 5430 ALL
Judgement Date : 1 September, 2014

Allahabad High Court
Sabbir vs State Of U.P. on 1 September, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28149 of 2014
 

 
Applicant :- Sabbir
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dhiraj Kumar Pandey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

List after three weeks along with Crl. Misc. Bail Application No.  28148 of 2014.

Order Date :- 1.9.2014

Ajay

 

 

 
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