Km. Ranjana Pandey And Another vs State Of U.P. Thru Secy. And 5 ...
2014 Latest Caselaw 7937 ALL

Citation : 2014 Latest Caselaw 7937 ALL
Judgement Date : 31 October, 2014

Allahabad High Court

Km. Ranjana Pandey And Another vs State Of U.P. Thru Secy. And 5 ... on 31 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 56979 of 2014
 

 
Petitioner :- Km. Ranjana Pandey And Another
 
Respondent :- State Of U.P. Thru Secy. And 5 Others
 
Counsel for Petitioner :- V.K. Dixit,N.P. Tiwari
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Heard learned counsel for petitioners on amendment application.

Proposed amendment appears necessary for proper determination of the dispute.

Amendment application is allowed. Let amendment be incorporated.

Put up on 3.11.2014 as fresh.

Order Date :- 31.10.2014

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