Citation : 2014 Latest Caselaw 7903 ALL
Judgement Date : 30 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- WRIT - A No. - 54779 of 2014 Petitioner :- Dev Narayan Upadhya And 4 Ors Respondent :- State Of U.P. And 2 Ors Counsel for Petitioner :- A.N. Pandey Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
Learned Standing Counsel prays for and is allowed one month time to file counter affidavit.
List thereafter.
Order Date :- 30.10.2014
SKM
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