Manas Goswami vs Girdhari Lal Jaiswal
2014 Latest Caselaw 7900 ALL

Citation : 2014 Latest Caselaw 7900 ALL
Judgement Date : 30 October, 2014

Allahabad High Court

Manas Goswami vs Girdhari Lal Jaiswal on 30 October, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 56585 of 2014
 

 
Petitioner :- Manas Goswami
 
Respondent :- Girdhari Lal Jaiswal
 
Counsel for Petitioner :- Ashish Kumar Srivastava
 
Counsel for Respondent :- R.P. Shukla,Babita Shukla
 

 
Hon'ble Ran Vijai Singh,J.

As prayed, put up on 10th November, 2014 in the additional cause list.

Interim order granted earlier shall remain in operation till the next date of listing.

Order Date :- 30.10.2014

M.A.A.

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