Dev Raj vs L.I.C. Of India & Others
2014 Latest Caselaw 7891 ALL

Citation : 2014 Latest Caselaw 7891 ALL
Judgement Date : 30 October, 2014

Allahabad High Court

Dev Raj vs L.I.C. Of India & Others on 30 October, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 24864 of 2009
 

 
Petitioner :- Dev Raj
 
Respondent :- L.I.C. Of India & Others
 
Counsel for Petitioner :- Arun Kumar Tiwari
 
Counsel for Respondent :- Prakash Padia,S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed by the learned counsel appearing for the respondents, list the matter in the next cause list.

Order Date :- 30.10.2014

SKM

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