C/M D.A.V. Inter College Banda vs State Of U.P. And 2 Ors
2014 Latest Caselaw 7856 ALL

Citation : 2014 Latest Caselaw 7856 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

C/M D.A.V. Inter College Banda vs State Of U.P. And 2 Ors on 29 October, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 57138 of 2014
 

 
Petitioner :- C/M D.A.V. Inter College Banda
 
Respondent :- State Of U.P. And 2 Ors
 
Counsel for Petitioner :- Punit Kumar Gupta
 
Counsel for Respondent :- C.S.C.,V.D. Shukla
 

 
Hon'ble Rajan Roy,J.

Heard.

Put up as a fresh case on 31st October, 2014.

Order Date :- 29.10.2014

M.A.A.

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