Smt. Rani Fatima vs Qaisar Raja
2014 Latest Caselaw 7851 ALL

Citation : 2014 Latest Caselaw 7851 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Smt. Rani Fatima vs Qaisar Raja on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 337 of 2009
 

 
Applicant :- Smt. Rani Fatima
 
Opposite Party :- Qaisar Raja
 
Counsel for Applicant :- Shiv Nath Singh,Satyam Singh
 

 
Hon'ble Sudhir Agarwal,J.

1. Called in revised. None appeared to press this application on behalf of the applicant.

2. In view of the above, the application is dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 29.10.2014

SKS

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