Vikas Rana vs State Of U.P. & Others
2014 Latest Caselaw 7828 ALL

Citation : 2014 Latest Caselaw 7828 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Vikas Rana vs State Of U.P. & Others on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 436 of 2012
 

 
Applicant :- Vikas Rana
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Sunil Vashisth
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. Called in revised. None appeared to press this application on behalf of the applicant. Sri B.N. Pathak, is present on behalf of the respondent.

2. In view of the above, the application is dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 29.10.2014

SKS

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