New India Assurance Company Ltd. vs Sri Arun Kumar Agarwal And Another
2014 Latest Caselaw 7826 ALL

Citation : 2014 Latest Caselaw 7826 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

New India Assurance Company Ltd. vs Sri Arun Kumar Agarwal And Another on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 192 of 1993
 

 
Appellant :- New India Assurance Company Ltd.
 
Respondent :- Sri Arun Kumar Agarwal And Another
 
Counsel for Appellant :- Vinod Swaroop
 
Counsel for Respondent :- Triloki Nath
 

 
Hon'ble Sudhir Agarwal,J.

Notice was issued to respondents to engage another counsel fixing 13.11.2014.

Office has listed this appeal today that is much before the date fixed. Office is warned that this kind of mistake may not occur again.

List this case on 13.11.2014.

Order Date :- 29.10.2014

SKS

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