Jamil Ahmad vs Jhamman Lal & Others
2014 Latest Caselaw 7816 ALL

Citation : 2014 Latest Caselaw 7816 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Jamil Ahmad vs Jhamman Lal & Others on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 154 of 1998
 

 
Appellant :- Jamil Ahmad
 
Respondent :- Jhamman Lal & Others
 
Counsel for Appellant :- S.K.Vidyarthi
 
Counsel for Respondent :- Anil Srivastava,G.S.D. Mishra
 

 
Hon'ble Sudhir Agarwal,J.

The deficiency of the court fees has been made good.

Let the office verify the same and submit fresh report.

List in the next cause list.

Order Date :- 29.10.2014

SKS

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