Sanjay And Another vs State Of U.P. Thru Secy. And 3 ...
2014 Latest Caselaw 7808 ALL

Citation : 2014 Latest Caselaw 7808 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Sanjay And Another vs State Of U.P. Thru Secy. And 3 ... on 29 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 50109 of 2014
 

 
Petitioner :- Sanjay And Another
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- P.S. Pundir
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for petitioners appeared. Learned A.G.A. appeared for respondent nos. 1 to 3.

Shri Anil Kumar Shukla has filed vakalatnama on behalf of respondent no.4. He prayed for time to file counter affidavit.

Two weeks time is granted to file counter affidavit. Rejoinder affidavit may be filed within a week thereafter.

List on 28.11.2014 for hearing.

Respondent no.4 is directed to produce the corpus before this Court on the next date fixed in compliance of order dated 22.9.2014 passed by this Court.

Order Date :- 29.10.2014

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