Krishna Kumar Dubey vs State Of U.P. And Another
2014 Latest Caselaw 7689 ALL

Citation : 2014 Latest Caselaw 7689 ALL
Judgement Date : 17 October, 2014

Allahabad High Court

Krishna Kumar Dubey vs State Of U.P. And Another on 17 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 482 No. - 41686 of 2014
 

 
Applicant :- Krishna Kumar Dubey
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- S.C. Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for applicants appeared.

Learned A.G.A. has accepted notice for opposite party no.1. Learned counsel Shri Saurabh Raj Srivastav appeared for opposite party no.2 and filed vakalatnama.

Learned counsel for applicant prays for and is granted two weeks time for filing supplementary affidavit.

Put up on 5.11.2014 for hearing as fresh.

Order Date :- 17.10.2014

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