Ruchi Singh Raghuvanshi & 58 Ors. vs State Of U.P. Through Prin. Secy. ...
2014 Latest Caselaw 7682 ALL

Citation : 2014 Latest Caselaw 7682 ALL
Judgement Date : 17 October, 2014

Allahabad High Court

Ruchi Singh Raghuvanshi & 58 Ors. vs State Of U.P. Through Prin. Secy. ... on 17 October, 2014

Bench: Satyendra Singh Chauhan, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Case :- SERVICE BENCH No. - 205 of 2014
 

 
Petitioner :- Ruchi Singh Raghuvanshi & 58 Ors.
 
Respondent :- State Of U.P. Through Prin. Secy. Appointment Lko. & Ors.
 
Counsel for Petitioner :- Dharm Raj Mishra
 
Counsel for Respondent :- C.S.C.,Amit K.Singh Bhadauriya
 

 
Hon'ble Satyendra Singh Chauhan,J.

Hon'ble Rakesh Srivastava,J.

Dismissed vide order of date passed on separate sheets in connected Writ Petition No. 32 (S/B) of 2014.

Order Date :- 17.10.2014

Deepak

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