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Shiv Ram Sharma vs State Of U.P. And 5 Ors
2014 Latest Caselaw 7638 ALL

Citation : 2014 Latest Caselaw 7638 ALL
Judgement Date : 16 October, 2014

Allahabad High Court
Shiv Ram Sharma vs State Of U.P. And 5 Ors on 16 October, 2014
Bench: Suneet Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 53005 of 2014
 

 
Petitioner :- Shiv Ram Sharma
 
Respondent :- State Of U.P. And 5 Ors
 
Counsel for Petitioner :- Surabhi Chandra,Anubhav Chandra
 
Counsel for Respondent :- C.S.C.,Ajit Kumar Pandey
 

 
Hon'ble Suneet Kumar,J.

This is an application for correction of the order dated 26.9.2014.

Application is allowed.

In the first line of the order the sentence "List has been revised. None appears on behalf of the petitioner to press the writ petition" be deleted and in its place "Heard Sri Anubhav Chandra, learned counsel appearing for the petitioner" be substituted.

The copy of the judgment and order dated 26.9.2014 shall be issued alongwith certified copy of the order passed today in correction application.

Order Date :- 16.10.2014

SKS

 

 

 
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