Navratan Kumar Jain vs Secretary, Food And Civil ...
2014 Latest Caselaw 7600 ALL

Citation : 2014 Latest Caselaw 7600 ALL
Judgement Date : 15 October, 2014

Allahabad High Court

Navratan Kumar Jain vs Secretary, Food And Civil ... on 15 October, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 13722 of 2000
 

 
Petitioner :- Navratan Kumar Jain
 
Respondent :- Secretary, Food And Civil Supplies Lko. & Others
 
Counsel for Petitioner :- Avinash Swarup,Avinash Jaiswal
 
Counsel for Respondent :- C.S.C.,P.K.Tiwari
 

 
Hon'ble Rajan Roy,J.

As prayed, list this case in the next month.

Order Date :- 15.10.2014

M.A.A.

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