Ram Dayal And Another vs Director Of Education And Others
2014 Latest Caselaw 7590 ALL

Citation : 2014 Latest Caselaw 7590 ALL
Judgement Date : 15 October, 2014

Allahabad High Court

Ram Dayal And Another vs Director Of Education And Others on 15 October, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 6932 of 1996
 

 
Petitioner :- Ram Dayal And Another
 
Respondent :- Director Of Education And Others
 
Counsel for Petitioner :- A.K. Pandey,R.K.Verma
 
Counsel for Respondent :- C.S.C.,B.N. Singh,C.B.Yadav,H.N. Singh
 

 
Hon'ble Rajan Roy,J.

As requested by learned counsel for the petitioner, put up this case on 11th November, 2014.

The matter shall not be adjourned on the next date.

Order Date :- 15.10.2014

M.A.A.

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